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[Cites 0, Cited by 0] [Section 148] [Entire Act]

State of Uttar Pradesh - Subsection

Section 148(e) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(e)If any money is lost in transmission or otherwise, the Bhumi Prabandhak Samiti shall be responsible for the same.