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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Odisha - Subsection

Section 33(4) in Orissa Minor Minerals Concession Rules, 2004

(4)If any major mineral is found during quarrying operations, the permit holder shall report the matter to the competent authority and the Director forthwith and the permit shall be terminated without payment of any compensation to the permit holder;