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State of Jharkhand - Section

Section 312 in Bihar Education Code, 1961

312. Scholars Fund.

- No High/Higher Secondary Schools including Sarvodaya High Schools should realise any monthly amount from students in addition to the school fee except for the following purpose at the rates mentioned against each :-
  Purpose.   Amount fixed for each student.
(i) Game fee including scouting ..   Rs. 2.50 in two instalments of Rs. 1.25 each.
(ii) Common-room, Magazine, Radio, Cultural activities like Dramas,Music, etc.   Rs. 1.50 in two instalments of 75 paise each.
(iii) Examination fee .. ..   Rs. 2 for two examinations in classes VIII to XI; Re. 1 for twoexaminations in classes VI and VII and 50 Paise for twoexaminations in classes IV to V.
(iv) Poor boys' fund .. ..   Purely voluntary and as such no rates have been fixed.
In High/Higher Secondary Schools where there is provision for fans in the hot weather, radio, audio-visual arrangements and lunch, the managing committee should record a resolution about the levy of any charges and the rates of such charges should be approved by the District Education Officer. There should not be any regular charge for radio, but once it is purchased, the recurring cost should be met from the common room fund.