Supreme Court - Daily Orders
Shoolagiri Granite Industries ... vs The State Of Tamil Nadu . on 1 December, 2016
ITEM NO.17 REGISTRAR COURT. 1 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Petition(s) for Special Leave to Appeal (C) No(s). 34942/2014
SHOOLAGIRI GRANITE INDUSTRIES ASSOCIATION Petitioner(s)
VERSUS
THE STATE OF TAMIL NADU & ORS. Respondent(s)
(With interim relief and office report)
Date : 01/12/2016 This petition was called on for hearing today.
For Petitioner(s)
Mr. K. K. Mani,Adv. (Not present)
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
None appears for respondent no. 1 despite due service. Learned counsel for the petitioner to take fresh steps for effecting service of notice on respondent nos. 2 and 3 within two weeks' time and notice thereafter, be issued.
List again on 19.01.2017.
(PAWAN DEV KOTWAL) Registrar Signature Not Verified Digitally signed by JYOTI GUPTA Date: 2016.12.02 16:46:55 IST Reason: