Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Goa - Section

Section 7 in The Goa Private Security Agencies Rules, 2008

7. Fees for renewal of licence.

(1)Fees for renewal of licence shall be the same as for the grant of a licence thereof.
(2)The fees paid for the renewal of an existing licence shall be non-refundable.