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Patna High Court - Orders

Deo Nandan Poddar & Anr vs The State Of Bihar & Ors on 22 June, 2009

Author: S. K. Katriar

Bench: S. K. Katriar

IN THE HIGH COURT OF JUDICATURE AT PATNA
                 LPA No.789 of 2006
           THE STATE OF BIHAR & ORS
                        Versus
       SUBHASH CHANDRA SHUKLA & ORS
                       with
                   LPA No.951 of 2007
              THE STATE OF BIHAR & ORS
                        Versus
          VIJAY KUMAR SHARMA & ORS
                         with
                    LPA No.953 of 2007
             THE STATE OF BIHAR &ORS
                        Versus
                 MD.TAIYAB & ANR
                         with
                    LPA No.954 of 2007
             THE STATE OF BIHAR & ORS
                        Versus
            NAGENDRA PRASAD SINGH
                         with
                  LPA No.956 of 2007
            THE STATE OF BIHAR & ORS
                        Versus
             LALBABU KUMAR SINGH
                         with
                     LPA No.1076 of 2007
              THE STATE OF BIHAR & ORS
                        Versus
                RAM NARAYAN ROY
                         with
                 LPA No.915 of 2007
            THE STATE OF BIHAR & ORS
                        Versus
              RAMESH MISHRA & ORS
                         with
                   LPA No.962 of 2006
             THE STATE OF BIHAR & ORS
                        Versus
           JAGARNATH PASWAN & ORS
                         with
                 CWJC No.6977 of 2000
                  SIYARAM SHARMA
                        Versus
           THE STATE OF BIHAR & ORS
                         with
                 CWJC No.7304 of 2000
           SACHCHIDANAND SINGH & ORS
                        Versus
           THE STATE OF BIHAR & ORS
                         with
                  CWJC No.4035 of 2005
        2




   ASHOK KUMAR PANDEY
               Versus
 THE STATE OF BIHAR & ORS
               with
       CWJC No.16418 of 2004
        KISHOR PANDEY
               Versus
 THE STATE OF BIHAR & ORS
               with
        CWJC No.13651 of 2005
 DEO NANDAN PODDAR & ANR
               Versus
 THE STATE OF BIHAR & ORS
               with
         CWJC No.3264 of 2006
   DINESH KUMAR MISTIRY
               Versus
 THE STATE OF BIHAR & ORS
               with
         CWJC No.3372 of 2006
          AJIT MANDAL
               Versus
 THE STATE OF BIHAR & ORS
               with
        CWJC No.10796 of 2000
     RABINDRA NATH PRASAD
               Versus
 THE STATE OF BIHAR & ORS
               with
         MJC No.2235 of 2007
  RAJ NARAYAN SINGH & ORS
               Versus
        STATE OF BIHAR
               with
        MJC No.628 of 2008
RAM SUDISHTA SINGH & ORS
               Versus
 THE STATE OF BIHAR & ORS
               with
         MJC No.1246 of 2006
 CHANDESHWAR PRASAD & ORS
               Versus
 THE STATE OF BIHAR & ORS
               with
      MJC No.914 of 2008
       SAMBHU YADAV
               Versus
 THE STATE OF BIHAR & ORS
               with
        MJC No.169 of 2008
        PRAMOD KUMAR
               Versus
                                     3




                          THE STATE OF BIHAR & ORS
                                       with
                                   MJC No.1628 of 2006
                            SARVESH PRASAD & ORS
                                      Versus
                            STATE OF BIHAR & ORS
                                       with
                                  MJC No.167 of 2008
                                 AJAY KUMAR
                                      Versus
                          THE STATE OF BIHAR & ORS
                                       with
                                MJC No.1279 of 2006
                         SHIV KUMAR SINGH & ORS
                                      Versus
                            STATE OF BIHAR & ORS
                                       with
                                MJC No.1278 of 2006
                           CHANDESHWAR PRASAD SINGH
                                      Versus
                                STATE OF BIHAR
                                       with
                                 LPA No.288 of 2008
                             PREM KUMAR SINHA & ORS
                                      Versus
                          THE STATE OF BIHAR &ORS
                                       with
                                  MJC No.1802 of 2006
                               RAM CHANDRA SINGH
                                      Versus
                            STATE OF BIHAR & ORS
                                    -----------

23.   22.6.2009

Mr. S.K. Ghosh, learned Additional Advocate General No.2, Mr. Jitendra Kumar Roy, and Mr. M.S. Madhup are present. As jointly prayed for by learned counsel for the parties, put up "for hearing" on 27th July, 2009 at the top of the list with a view to its final disposal.



                                          ( S. K. Katriar ,J. )


       Vinay/                                  (Jyoti Saran, J.)