Patna High Court - Orders
Deo Nandan Poddar & Anr vs The State Of Bihar & Ors on 22 June, 2009
Author: S. K. Katriar
Bench: S. K. Katriar
IN THE HIGH COURT OF JUDICATURE AT PATNA
LPA No.789 of 2006
THE STATE OF BIHAR & ORS
Versus
SUBHASH CHANDRA SHUKLA & ORS
with
LPA No.951 of 2007
THE STATE OF BIHAR & ORS
Versus
VIJAY KUMAR SHARMA & ORS
with
LPA No.953 of 2007
THE STATE OF BIHAR &ORS
Versus
MD.TAIYAB & ANR
with
LPA No.954 of 2007
THE STATE OF BIHAR & ORS
Versus
NAGENDRA PRASAD SINGH
with
LPA No.956 of 2007
THE STATE OF BIHAR & ORS
Versus
LALBABU KUMAR SINGH
with
LPA No.1076 of 2007
THE STATE OF BIHAR & ORS
Versus
RAM NARAYAN ROY
with
LPA No.915 of 2007
THE STATE OF BIHAR & ORS
Versus
RAMESH MISHRA & ORS
with
LPA No.962 of 2006
THE STATE OF BIHAR & ORS
Versus
JAGARNATH PASWAN & ORS
with
CWJC No.6977 of 2000
SIYARAM SHARMA
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.7304 of 2000
SACHCHIDANAND SINGH & ORS
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.4035 of 2005
2
ASHOK KUMAR PANDEY
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.16418 of 2004
KISHOR PANDEY
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.13651 of 2005
DEO NANDAN PODDAR & ANR
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.3264 of 2006
DINESH KUMAR MISTIRY
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.3372 of 2006
AJIT MANDAL
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.10796 of 2000
RABINDRA NATH PRASAD
Versus
THE STATE OF BIHAR & ORS
with
MJC No.2235 of 2007
RAJ NARAYAN SINGH & ORS
Versus
STATE OF BIHAR
with
MJC No.628 of 2008
RAM SUDISHTA SINGH & ORS
Versus
THE STATE OF BIHAR & ORS
with
MJC No.1246 of 2006
CHANDESHWAR PRASAD & ORS
Versus
THE STATE OF BIHAR & ORS
with
MJC No.914 of 2008
SAMBHU YADAV
Versus
THE STATE OF BIHAR & ORS
with
MJC No.169 of 2008
PRAMOD KUMAR
Versus
3
THE STATE OF BIHAR & ORS
with
MJC No.1628 of 2006
SARVESH PRASAD & ORS
Versus
STATE OF BIHAR & ORS
with
MJC No.167 of 2008
AJAY KUMAR
Versus
THE STATE OF BIHAR & ORS
with
MJC No.1279 of 2006
SHIV KUMAR SINGH & ORS
Versus
STATE OF BIHAR & ORS
with
MJC No.1278 of 2006
CHANDESHWAR PRASAD SINGH
Versus
STATE OF BIHAR
with
LPA No.288 of 2008
PREM KUMAR SINHA & ORS
Versus
THE STATE OF BIHAR &ORS
with
MJC No.1802 of 2006
RAM CHANDRA SINGH
Versus
STATE OF BIHAR & ORS
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23. 22.6.2009Mr. S.K. Ghosh, learned Additional Advocate General No.2, Mr. Jitendra Kumar Roy, and Mr. M.S. Madhup are present. As jointly prayed for by learned counsel for the parties, put up "for hearing" on 27th July, 2009 at the top of the list with a view to its final disposal.
( S. K. Katriar ,J. )
Vinay/ (Jyoti Saran, J.)