Rajasthan High Court - Jodhpur
Smt. Banwari Devi Pvt. Iti vs State Of Rajasthan on 14 February, 2022
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 2363/2022 Smt. Banwari Devi Pvt. ITI
----Petitioner Versus State Of Rajasthan & Ors.
----Respondents For Petitioner(s) : Mr. Jay Ram Saran for Mr. Mahaveer Bishnoi For Respondent(s) : Mr. Manish Vyas, AAG JUSTICE DINESH MEHTA Order 14/02/2022 List this case on 02.03.2022, as prayed, while showing name of Mr. Manish Vyas, AAG and Mr. Mukesh Rajpurohit, ASG in the cause list.
Learned counsel for the petitioner to supply copy of writ petition to Mr. Vyas and Mr. Rajpurohit.
(DINESH MEHTA),J 58-Ramesh/-
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