Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 45 in U.P. Contract Labour (Regulation and Abolition) Rules, 1975

45. Equipment [Sections 16 (1) and 35 (2) (j)].

(1)
(i)There shall be provided and maintained sufficient utensils, crockery, cutlery, furniture and any other equipment necessary for the efficient running of the canteen.
(ii)The furniture, utensil and other equipment shall be maintained in a clean and hygienic condition.
(2)
(i)Suitable clean clothes for the employees serving in the canteen shall also be provided and maintained.
(ii)A service counter, if provided shall have a top of smooth and impervious material.
(iii)Suitable facilities including an adequate supply of hot water shall be provided for the cleaning of utensils and equipment.