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[Cites 0, Cited by 0] [Section 34(4)] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(4)(c) in The Orissa State Aid to Industries Act, 1978

(c)assist an industry by giving free of charge or on favourable terms, the services of Government officials or experts either in the capacity of advisers or for a limited period not exceeding one year for starting or conducting such industry;