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Madhya Pradesh High Court

Smt. Seema Gupta vs Smt. Radha on 8 May, 2023

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR SA No. 1013 of 2023 (SMT. SEEMA GUPTA AND OTHERS Vs SMT. RADHA AND OTHERS) Dated : 08-05-2023 Ms. Sanjana Sahni - Advocate for appellant.

Call for the records of Courts below. List thereafter.

(G.S. AHLUWALIA) JUDGE DevS Signature Not Verified Signed by: DEVESH K SHRIVASTAVA Signing time: 5/9/2023 5:59:29 PM