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Union of India - Section

Section 63 in The Central Reserve Police Force Rules, 1955

63. Selection Board .-In February and August each year the Commandants shall constitute Selection Board consisting of himself, Asstt. Commandant and Adjutant and nominate in the prescribed form Sub-Inspectors considered fit for promotion to the rank of Subedars (Inspectors) and Head Constables considered fit for promotion to the rank of Sub-Inspectors. The names of Sub-Inspectors and Head Constables whose nominations are accepted by the Deputy Inspector-General shall be placed on the approved lists, seniority of men brought on these lists shall be determined by dates of their selection.