Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 83(3)] [Section 83] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 83(3)(a) in The Dadra and Nagar Haveli Excise Regulation, 2012

(a)filed within sixty days from the date on which the order appealed against is received by the Union territory administration or the other party;