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[Cites 0, Cited by 0] [Section 5A(1)] [Section 5A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5A(1)(i) in Andhra Pradesh Private Medical Care Establishments (Registration and Regulation) Act, 2002

(i)Special Chief Secretary/Principal Secretary/Secretary to Government, dealing with the subject in Health Medical & Family Welfare Department................. Chairman Ex-officio;