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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(4) in Indian Broadcasting (Programme) Service Rules, 1990

(4)
(a)Notwithstanding anything contained in rule 7, officers referred to in the proviso to sub-rule (3) shall be included in the Service when vacancies in the said grade are available.
(b)Such persons who are included in the Service at a later date will rank-en-bloc Junior to the person inducted into the Service at the initial constitution.