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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(o) in The University Grants Commission (Recognition and Monitoring of Assessment & Accreditation Agencies) Regulations, 2018

(o)"Programme" means programme of a study leading to the award of a diploma or a degree at graduate and post-graduate level in a Higher Educational Institution;