Himachal Pradesh High Court
Hp Rajya Stariya Fire Brigade vs . State Of H.P. And on 12 May, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
HP Rajya Stariya Fire Brigade Vs. State of H.P. and ors.
.
CWPOA No. 6798 of 2020 12.05.2023 Present: Mr. Vijay Chaudhary, Advocate, for the petitioner.
Mr. B.N. Sharma, Additional Advocate General, for the respondents/State.
At the request of learned counsel for the petitioner, list on 16.06.2023.
r ( Satyen Vaidya )
Judge
12th May, 2023
(sushma)
::: Downloaded on - 12/05/2023 20:53:57 :::CIS