Calcutta High Court (Appellete Side)
Ram Shekhar Yadav @ Ram Sekhar Yadav vs Union Of India & Ors on 30 November, 2018
Author: Arijit Banerjee
Bench: Arijit Banerjee
30.11.2018
Ct. No. 25
Item No.28
pk.
W.P. No. 23201 (W) of 2018
Ram Shekhar Yadav @ Ram Sekhar Yadav
-vs-
Union of India & Ors.
Mr. Kallol Basu,
Mr. Smarajit Basu for the petitioner
Mr. Soumya Majumdar,
Mr. Saptarshi Bhattacharjee
for the respondent no. 4
The petitioner challenges the vires of certain rules of the Life Insurance Corporation of India Development Officers (Revision of Certain Terms and Conditions of Service) Rules, 2009. The petitioner's service has been terminated on the basis of the Rules, vires whereof is under challenge in this writ application. The termination is to take effect on 15th December 2018. I propose to hear out this matter before that date. Accordingly, I am not passing any interim order today.
As prayed for by Mr. Majumdar, affidavit-in-opposition be filed by 4th December 2018. Reply, if any, be filed by 6th December 2018.
List the matter on 10th December 2018 marked 2-00 P.M. (Arijit Banerjee, J.)