Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act] State of Nagaland - Subsection Section 36(2)(ix) in The Nagaland Excise Act, 1967 (ix)the specification of the nature of the premises in which any intoxicant may be sold and the notices to be exposed at such premises;