Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 2 in The Code of Civil Procedure (Orissa Amendment) Act, 1984 2. Name(s) and address(es) of the Defendant(s)/Opposite Party(ies)/ Respondent..................... Date.........................Signature of the Party
