Calcutta High Court (Appellete Side)
West Bengal I.C.S.E. Listed Schools ... vs State Of West Bengal & Ors on 5 June, 2012
Author: Jayanta Kumar Biswas
Bench: Jayanta Kumar Biswas
1
In The High Court At Calcutta
05-06-2012 Constitutional Writ Jurisdiction
Appellate Side
sb-9
.
C.O.No.18521(W) of 1994 West Bengal I.C.S.E. Listed Schools Association & Ors.
-vs-
State of West Bengal & Ors.
None ...for the petitioner None ...for the respondents None to press the WP under art.226. It is dismissed for non-appearance of the petitioners. No costs. Certified xerox.
(Jayanta Kumar Biswas, J.)