Section 3(1)(d) in Rajasthan Civil Services (Commutation of Pension) Rules, 1996

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(d)"disbursing authority" means:-

(i)treasury including sub-treasury, or

(ii)Pension Payment Officer, or

(iii)branch of a nationalised bank, from where the applicant is receiving pension authorised under the Pension Rules;

Legal Document View