Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 127(1)] [Section 127] [Entire Act] State of Madhya Pradesh - Subsection Section 127(1)(i) in The M.P. Municipalities Act, 1961 (i)brought by a person into the municipal area for his personal use or consumption; or