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Delhi High Court - Orders

Abhilash Shukla vs M/S Online Micro Services Pvt Ltd on 8 December, 2025

                               $~94
                               *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                               +        CRL.M.C. 8780/2025 and CRL.M.A. 36569/2025, CRL.M.A.
                                        36570/2025 and CRL.M.A. 36586/2025

                                        ABHILASH SHUKLA                     .....Petitioner
                                                     Through: Mr. Manoj Khanna and Mr.M.K.
                                                     Singh, Advocates.

                                                                     versus

                                        M/S ONLINE MICRO SERVICES PVT
                                        LTD                                                                         .....Respondent
                                                      Through: None.

                                        CORAM:
                                        HON'BLE MR. JUSTICE VIKAS MAHAJAN
                                                                     ORDER

% 08.12.2025 The Hon'ble Judge is on leave today. List on 09.02.2026.

BY ORDER (COURT MASTER) DECEMBER 8, 2025/jg This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/12/2025 at 20:55:28