Delhi High Court - Orders
Abhilash Shukla vs M/S Online Micro Services Pvt Ltd on 8 December, 2025
$~94
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 8780/2025 and CRL.M.A. 36569/2025, CRL.M.A.
36570/2025 and CRL.M.A. 36586/2025
ABHILASH SHUKLA .....Petitioner
Through: Mr. Manoj Khanna and Mr.M.K.
Singh, Advocates.
versus
M/S ONLINE MICRO SERVICES PVT
LTD .....Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 08.12.2025 The Hon'ble Judge is on leave today. List on 09.02.2026.
BY ORDER (COURT MASTER) DECEMBER 8, 2025/jg This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/12/2025 at 20:55:28