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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(3) in The Rajasthan Imposition of Ceiling on Agricultural Holdings Rules, 1973

(3)When the price of the allotted land is payable in instalments under sub-rule (2) it shall carry simple interest at two and a half percent per annum from the date of allotment till the payment of the full amount of price.