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[Cites 0, Cited by 0] [Section 85] [Entire Act]

Union of India - Subsection

Section 85(8) in The Central Motor Vehicles Rules, 1989

(8)The permit holder shall display in the front top of the tourist vehicle a board in yellow with letters in black with the inscription Tourist permit valid in the State(s) of in English and Hindi and also,if he so prefers, in regional language of the home State.