Bombay High Court
Parle Products Pvt Ltd And Parle ... vs Multi Screen Media Pvt Ltd And Anr on 23 April, 2019
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (SUITS) NO. 800 OF 2013
In
SUITS 373 OF 2013
Parle Products Pvt Ltd And Parle Biscuits Pvt ....Petitioner
Ltd
V/S
Multi Screen Media Pvt Ltd And Anr ....Respondent
Mr.Pradeep Bakhru a/w Ms. Mitakshi Lakhani i/b. Wadia Gandhy & Co. for the Plaintiff/s Mr. Jas Sanghavi i/b. PDS Legal for the Defendant No.1.
CORAM : SMT. ANUJA PRABHUDESSAI, J
DATE : 23rd April, 2019
P.C. :
At the request of learned advocate for the Plaintiff, Stand over to 30/04/2019 ( ASSOCIATE ) Page 1/1 ::: Uploaded on - 23/04/2019 ::: Downloaded on - 25/04/2019 04:49:03 :::