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Bombay High Court

Parle Products Pvt Ltd And Parle ... vs Multi Screen Media Pvt Ltd And Anr on 23 April, 2019

Author: Anuja Prabhudessai

Bench: Anuja Prabhudessai

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

       NOTICE OF MOTION (SUITS) NO. 800 OF 2013
                          In
                  SUITS 373 OF 2013

 Parle Products Pvt Ltd And Parle Biscuits Pvt         ....Petitioner
 Ltd
             V/S
 Multi Screen Media Pvt Ltd And Anr                 ....Respondent

Mr.Pradeep Bakhru a/w Ms. Mitakshi Lakhani i/b. Wadia Gandhy & Co. for the Plaintiff/s Mr. Jas Sanghavi i/b. PDS Legal for the Defendant No.1.




      CORAM :       SMT. ANUJA PRABHUDESSAI, J
      DATE :        23rd April, 2019
 P.C. :

At the request of learned advocate for the Plaintiff, Stand over to 30/04/2019 ( ASSOCIATE ) Page 1/1 ::: Uploaded on - 23/04/2019 ::: Downloaded on - 25/04/2019 04:49:03 :::