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[Cites 0, Cited by 0] [Section 257] [Entire Act]

Union of India - Subsection

Section 257(2) in The Navy (Pay And Allowances) Regulations, 1966

(2)The amount of monthly instalments shall he fixed in whole rupees except un the case of the last instalment which shall consist of the balance including any traction of a rupee.ADVANCE OF PAY TO SAILOR AFFECTED BY FLOOD, CYCLONES AND OTHER NATURAL CALAMITIES OF EXCEPTIONAL SECURITY