Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Kerala - Subsection Section 25(2) in Kerala Labour Welfare Fund Act, 1975 (2)The conditions of appointment and service and the scales of pay of the officers and servants referred to in sub-section (1) shall be such as may be prescribed by regulations made by the Board.
