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[Cites 0, Cited by 0] [Section 360(1)] [Section 360] [Entire Act]

State of Gujarat - Subsection

Section 360(1)(c) in The Gujarat Provincial Municipal Corporations Act, 1949

(c)25 per cent of the surplus and such additional amount as may be available under clause (a) shall be transferred to the Municipal Fund for credit to the Welfare Fund constituted under the rules; and