Supreme Court - Daily Orders
M/S.Adigear International vs State Nct Of Delhi on 7 April, 2014
ìITEM NO.13 COURT NO.3 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl) No(s).2445/2014
(From the judgement and order dated 06/12/2013 in CRLMC
No.3757/2013, of The HIGH COURT OF DELHI AT N. DELHI)
M/S.ADIGEAR INTERNATIONAL & ORS. Petitioner(s)
VERSUS
STATE NCT OF DELHI & ANR Respondent(s)
(With appln(s) for ex-Parte stay)
WITH
SLP(Crl) NO. 2447 of 2014
(With appln(s) for ex-Parte stay and office report)
SLP(Crl) NO. 2450 of 2014
(With appln(s) for ex-Parte stay and office report)
SLP(Crl) NO. 2453 of 2014
(With appln(s) for ex-Parte stay and office report)
SLP(Crl) NO. 2546 of 2014
(With appln(s) for ex-Parte stay and office report)
Date: 07/04/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU
HON’BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. U.U. Lalit, Sr. Adv.
Mr. Tara Chandra Sharma,Adv.
Mr. Nilesh Sawhney, Adv.
Ms. Neelam Sharma, Adv.
For Respondent(s) Mr. Mukul Rohatgi, Sr. Adv.
Mr. Sanjay Gupta, Adv.
Mr. Rajnish gour, Adv.
Mr. Ateev Mathur, Adv.
Mr. Amol Sharma, Adv.
Mr. Gagan Gupta,Adv.
UPON hearing counsel the Court made the following
O R D E R
Notice.
List the matters on 15.04.2014.
[ Charanjeet Kaur ] [ Vinod Kulvi ] Court Master Asstt. Registrar