Section 1(1) in First Statutes of the Indus University, Gujarat, India
1.1Short title, extent and commencement.- These statutes may be called "the First Statutes" of the Indus University, Gujarat, India.1.1.1The first statutes are applicable to the Indus University, Gujarat and any matter relating to and/ or incidental thereto1.1.2They shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.1.1.3The registered office of the Indus University, Gujarat shall be situated at Ahmedabad.
