(14)"Dangerous disease" means -(i)Cholera, plague, chicken-pox, small-pox, tuberculosis, leprosy, enteric fever, cerebrospinal meningitis, diphtheria, dengue fever, acquired immuno deficiency syndrome (AIDS), hepatitis B and C, cerebral malaria and viral pneumonia; and(ii)any other epidemic, endemic or infectious disease which the Government may, in relation to any municipal area or group of municipal areas, by notification, declare to be a dangerous disease for the purpose of this Act;
