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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(42) in The Punjab Municipal Act, 1999

(42)"Municipal Council" means a Municipal Council constituted under section 34 for a smaller urban area and includes the Municipal Council duly constituted under the Punjab Municipal Act, 1911, existing immediately before the commencement of this Act;