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[Cites 1, Cited by 137]

Bombay High Court

Gourishankar Educational And ... vs Vinod Dattatraya Jamdade And Anr on 29 July, 2019

Author: S.S. Shinde

Bench: S.S. Shinde

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

        CRIMINAL APPLN. U/S 482 NO. 885 OF 2019

 Gourishankar Educational And Charitable Trust    ....Applicant
 And Anr
            V/S
 Sunil Laxman Mane And Anr                     ....Respondent

WITH CRIMINAL APPLN. U/S 482 NO. 886 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr V/S Sunil Laxman Mane And Anr ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 887 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr V/S Sunil Laxman Mane And Anr ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 888 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr V/S Asha Sunilsing Pardeshi And Anr ....Respondent WITH Page 1/5 ::: Uploaded on - 30/07/2019 ::: Downloaded on - 30/07/2019 22:53:15 ::: CRIMINAL APPLN. U/S 482 NO. 889 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr V/S Asha Sunilsing Pardeshi And Anr ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 900 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr.

V/S Pratiksha Dattatraya Pachupate And Anr. ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 901 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr.

V/S Pratiksha Dattatraya Pachupate And Anr. ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 903 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr.

V/S Pratiksha Dattatraya Pachupate And Anr. ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 904 OF 2019 Gourishankar Educational And Charitable Trust Page 2/5 ::: Uploaded on - 30/07/2019 ::: Downloaded on - 30/07/2019 22:53:15 ::: And Anr.

V/S Himmat Vishwas Nalawade And Anr. ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 905 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr.

V/S Himmat Vishwas Nalawade And Anr. ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 906 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr.

V/S Himmat Vishwas Nalawade And Anr. ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 925 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr V/S Sandip Vishnu Pawar And Anr ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 926 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr V/S Sandip Vishnu Pawar And Anr ....Respondent ....Applicant Page 3/5 ::: Uploaded on - 30/07/2019 ::: Downloaded on - 30/07/2019 22:53:15 ::: WITH CRIMINAL APPLN. U/S 482 NO. 927 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr V/S Sandip Vishnu Pawar And Anr ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 928 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr V/S Vinod Dattatraya Jamdade And Anr ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 929 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr V/S Vinod Dattatraya Jamdade And Anr ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 930 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr V/S Vinod Dattatraya Jamdade And Anr ....Respondent Mr Vyas Bakul Amratlal For Applicant Mr S.R.Agarkar, APP for state Page 4/5 ::: Uploaded on - 30/07/2019 ::: Downloaded on - 30/07/2019 22:53:15 ::: CORAM : S.S. SHINDE, J DATE : 29th July, 2019 P.C. :

Stand over to 02/08/2019.
( FOR REGISTRAR JUDICIAL - I ) Page 5/5 ::: Uploaded on - 30/07/2019 ::: Downloaded on - 30/07/2019 22:53:15 :::