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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(5) in The Rajasthan University of Health Sciences Act, 2005

(5)The Pro Vice-chancellor shall assist the Vice-chancellor in respect of such matters, as may be specified by the Vice-chancellor in this behalf, from time to time and shall preside over the meetings of the University in the absence of the Vice-chancellor and shall exercise such powers and perform such duties as may be assigned or delegated to him by the Vice-chancellor.