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[Cites 0, Cited by 0] [Section 10(6)] [Section 10] [Entire Act]

State of Telangana - Subsection

Section 10(6)(b) in Telangana Land Reforms (Ceiling on Agricultural Holdings) Act, 1973

(b)where there is no such agreement, the extent surrendered shall be in proportion to the lands held by each member of the family unit;