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[Cites 0, Cited by 0] [Section 76B(2)] [Section 76B] [Entire Act]

State of Chattisgarh - Subsection

Section 76B(2)(ii) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(ii)not be put to disadvantageous position in respect of allowances which he would have been entitled had he continued in the parent Development Authority;