Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 4] [Entire Act] State of Gujarat - Subsection Section 4(8) in The Gujarat University Act, 1949 (8)to appoint or recognized persons as professors, readers, or lecturers, or Otherwise as teachers of the University;
