Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(15) in The Maharashtra Employees Of Private Schools (Conditions Of Service) Regulations Act, 1977 (15)“Municipal Council” means a Municipal Council established or constituted under the Maharashtra Councils Act, 1965 (Mah. XL of 1965);
