Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act] State of Jharkhand - Subsection Section 68(2)(vi) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017 (vi)the child responsible shall be dealt with in accordance with the Act and the rules made there under.