Delhi High Court - Orders
Bla - S&P (Jv) vs Executive Engineer, National Highway ... on 9 November, 2022
Author: Prateek Jalan
Bench: Prateek Jalan
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 396/2020 & I.A. 2888/2020 & 2889/2020.
BLA - S&P (JV) ..... Petitioner
Through: Mr. M. Dutta, Mr. Pavan
Chaturvedi, Mr. Aditya Guha,
Advocate [9871561749].
versus
EXECUTIVE ENGINEER, NATIONAL
HIGHWAY DIVISION, ROAD CONSTRUCTION
DEPARTMENT, PURNIA ..... Respondent
Through: Mr. Azmat M. Amanullah,
Ms. Nitya Sharma, Advocates
[9810612316].
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 09.11.2022 Ms. Nitya Sharma, learned counsel, enters appearance on behalf of the respondent and seeks time to file further documents which were a part of the arbitral record.
Both parties may file documents which were part of the arbitral record within four weeks from today, and file their written submissions within two weeks thereafter.
List on 16.02.2023.
PRATEEK JALAN, J NOVEMBER 9, 2022 'Bhupi'/ Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:10.11.2022 13:21:45