Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of Bihar - Section Section 21 in Bihar Secretariat Service Act, 2007 21. Removal of difficulties. - The Government may, from time to time, issue such general or special direction as may be necessary to remove difficulties in the operation of any of the provisions of this Act.
