Delhi High Court - Orders
Dedicated Freight Corridor ... vs Tata Aldesa Jv on 29 November, 2021
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~17 to 19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 104/2021, I.As. 3720/2021 & 10347/2021
DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA
LIMITED (DFCCIL) ..... Petitioner
Through: Mr. Anshul Rai, Mr. Awanish Kumar,
Mr. S.K. Pandey and
Mr. Chandraskekhar and
Mr. Vinayakam, Advocates.
versus
TATA ALDESA JV ..... Respondent
Through: Mr. Sameer Parekh, Ms. Rashi Gupta,
Mr. Prateek Khandelwal and
Ms. Disha Sachdeva, Advocates.
+ O.M.P. (COMM) 105/2021, I.A. 3721/2021 & 10346/2021
DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA
LIMITED (DFCCIL) ..... Petitioner
Through: Mr. Anshul Rai, Mr. Awanish Kumar,
Mr. S.K. Pandey and
Mr. Chandraskekhar and
Mr. Vinayakam, Advocates.
versus
TATA ALDESA JV ..... Respondent
Through: Mr. Sameer Parekh, Ms. Rashi Gupta,
Mr. Prateek Khandelwal and
Ms. Disha Sachdeva, Advocates.
+ O.M.P. (COMM) 106/2021, I.A. 3722/2021 & 10348/2021
DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA
LIMITED (DFCCIL) ..... Petitioner
Through: Mr. Anshul Rai, Mr. Awanish Kumar,
Signature Not Verified
Digitally Signed
By:SAPNA SETHI
Signing Date:02.12.2021
12:41
Mr. S.K. Pandey and
Mr. Chandraskekhar and
Mr. Vinayakam, Advocates.
versus
TATA-ALDESA JV ..... Respondent
Through: Mr. Sameer Parekh, Ms. Rashi Gupta,
Mr. Prateek Khandelwal and
Ms. Disha Sachdeva, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 29.11.2021 [VIA HYBRID MODE]
1. Mr. Anshul Rai, counsel for the Petitioner, mentions that Mr. Balbir Singh, ASG is not available today.
2. At his request, adjourned to 24th February, 2022.
SANJEEV NARULA, J NOVEMBER 29, 2021 nk Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:02.12.2021 12:41