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Bengal Presidency - Section

Section 52 in The Calcutta Port Rules, 1943

52.

From Howrah Bridge down to and including Luff Point inland steam-vessels crossing or intending to cross from one side of the navigable channel to the other, shall not obstruct the passage of, or cause risk of collision with, any sea-going vessel which is using the crossing at the time, but shall slacken speed, stop or reverse and if necessary, turn round.