Section 19(4) in The M.P. State Legal Services Authority Rules, 1996
(4)[ Subject to the Regulations made by the State Authority, the officers and other employees of the Taluk/Tahsil/Sub-Division Legal Services Committee shall be under the general control of the State Authority.] [Inserted by Notification No 17 (E)-58-97-XXI-B (II), dated 30-6-1998.]
