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State of Madhya Pradesh - Section

Section 10 in The M.P. Krishi Upaj Mandi (Special Licence for more than one Market Areas) Rules, 2003

10. Issuance of Licence.

- The licence holder will display the original copy of the licence at the establishment of head quarter of the business and attested photocopy thereof on the associated establishment and purchase center of the specified market area. The attested photocopy of it will also be submitted to the Market Committee concerned of the specified market area.