National Green Tribunal
Hem Singh Yog Social Worker Pt. ... vs State Of Uttar Pradesh on 15 September, 2021
Author: Adarsh Kumar Goel
Bench: Adarsh Kumar Goel
Item No. 3 Court No. 1
BEFORE THE NATIONAL GREEN TRIBUNAL
NEW DELHI (PRINCIPAL BENCH)
Misc Application in disposed of cases No. 61/2021
In
Original Application No. 588/2019
Hem Singh Yog Social Worker Pt. Deendayal Upadhyay
Applicant(s)
Vichar Manch ....
Versus
State Of Uttar Pradesh Respondent(s)
....
Date of Hearing: 15.09.2021 Matter stands adjourned to: 22.09.2021