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[Cites 0, Cited by 0] [Section 143(1)] [Section 143] [Entire Act]

State of Telangana - Subsection

Section 143(1)(vi) in Telangana Panchayat Raj Act, 2018

(vi)one person belonging to minorities to be coopted in the prescribed manner by the members specified in clause (i) from among persons who are registered voters in the Mandal and who are not less than 21 years of age.