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Delhi High Court - Orders

M/S Karlstorz Endoscopy India Pvt. Ltd vs Shri Azad Singh Negi on 18 July, 2025

                          $~19 & 20
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 5529/2021, CM APPL. 17145/2021 & 60167/2023
                                    M/S KARLSTORZ ENDOSCOPY INDIA PVT. LTD. .....Petitioner
                                                                  Through:            Ms. Raavi Birbal and Mr. Naresh
                                                                                      Khanna, Advocates.

                                                                  versus

                                    SHRI AZAD SINGH NEGI                        .....Respondent
                                                  Through:     Mr. Atul T.N. and Mr. Nazmeen
                                                               Ahmed, Advocates.
                          +         W.P.(C) 5531/2021, CM APPL. 17149/2021 & 60001/2023
                                    M/S KARL STORZ ENDOSCOPY INDIA PVT. LTD. .....Petitioner
                                                                  Through:            Ms. Raavi Birbal and Mr. Naresh
                                                                                      Khanna, Advocates.

                                                                  versus

                                    SHRI PRATAP SINGH NEGI                 .....Respondent
                                                  Through: Mr. Atul T.N. and Mr. Nazmeen
                                                           Ahmed, Advocates.

                                    CORAM:
                                    HON'BLE MS. JUSTICE TARA VITASTA GANJU
                                                                  ORDER

% 18.07.2025

1. Learned Counsel for the parties submit that once the Trial Court Record is received, they would like to place on record a joint convenience compilation to facilitate the hearing along with short amended submissions.

2. The Registry is directed to urgently place on record the digital copy of the Trial Court Record duly paginated and book-marked in accordance with This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/07/2025 at 22:53:28 the rules of the High Court.

3. List before the Registrar on 19.09.2025.

4. Interim order dated 28.05.2021 to continue till the next date of hearing.

TARA VITASTA GANJU, J JULY 18, 2025/pa This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/07/2025 at 22:53:28