Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Sikkim - Subsection

Section 6(1) in Sikkim Industries Licensing Act, 1982

(1)The licensing authority may vary the conditions subject to which a licence has been granted except such of them as has been prescribed and for that purpose require the bolder of licence by notice in writing to deliver up the licence to it within such time as may be specified in the notice.